The State Of A.P., Rep. By ... vs B.Venkateswara Rao
2022 Latest Caselaw 8579 AP

Citation : 2022 Latest Caselaw 8579 AP
Judgement Date : 8 November, 2022

Andhra Pradesh High Court - Amravati

The State Of A.P., Rep. By ... vs B.Venkateswara Rao on 8 November, 2022

        HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

                CRIMINAL APPEAL No.1381 OF 2007

                       PROCEEDING SHEET

Sl.                                                            OFFICE
        DATE                      ORDER
No.                                                             NOTE
22.   08.11.2022 AVRB, J:

                       Heard the arguments of Sri Marri
                 Venkata Ramana, learned counsel for the
                 Respondent.

Reserved for judgment.

____________ AVRB, J Chd

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