State Of Ap,Prl.Scy,Icomm,Hyd, 2 vs M/S.Mahalakshmi ...
2022 Latest Caselaw 8572 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                  &
          HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

                   WRIT APPEAL No.1176 OF 2016

The State of Andhra Pradesh, represented by the
Principal Secretary to Government, Industries and Commerce
Department, Government of Andhra Pradesh, A.P. Secretariat,
and others.
                                                       ..Appellants
                               Versus

M/s. Mahalakshmi Traders Rep., by its Authorized
Signatory G. Vijay Kumar, S/o Venkatadri, Age: 39 years,
R/o K.V.R. Builders Opp. Vegetable Market, N.H. Martur,
Prakasam District, and another.
                                                      ...Respondents
                                ***

ORAL JUDGMENT Dt:08.11.2022

(per Prashant Kumar Mishra, CJ)

1. Learned Government Pleader for Industries and Commerce

appearing for the appellants submits that this writ appeal has been

rendered infructuous.

2. Recording the above submission, the Writ Appeal is dismissed as

infructuous. No costs. All pending miscellaneous applications shall

stand dismissed.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J Nn

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE & HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

W.A.No.1176 OF 2016

(per Prashant Kumar Mishra, CJ)

Dt:08.11.2022

Nn