M Nagaraju Naidu vs Mr. Y.Siddaiah Naidu
2022 Latest Caselaw 8389 AP

                   HIGH COURT OF ANDHRA PRADESH

     MAIN CASE No.: A.S.No.242 of 2022

                              PROCEEDING SHEET

S.
No     DATE                             ORDER

     07.11.2022 Dr.VRKS,J


                                I.A.No.1 of 2022
                      This application is filed to condone the delay of
                18 days in filing the 1st appeal.


                               I.A.No.2 of 2022
                        This application is filed to condone the delay
                of 617 days in re-presenting the appeal.


                                I.A.No.3 of 2022
                           This application is filed to dispense with the
                filing of the certified copy of the common judgment
                and decree in the lower court.


                      Learned counsel for petitioner is in attendance.
                      The learned counsel for petitioner permitted to
                take out notices to respondents and file proof of

service.

List the matter after two (2) weeks.

___________ Dr.VRKS,J

KGR