M. Srinivasa Rao vs Sri Talakola Venkateswara Reddy ...
2022 Latest Caselaw 8316 AP

Citation : 2022 Latest Caselaw 8316 AP
Judgement Date : 3 November, 2022

Andhra Pradesh High Court - Amravati

M. Srinivasa Rao vs Sri Talakola Venkateswara Reddy ... on 3 November, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      Main Case : M.A.C.M.A No. 915 of 2008

                             PROCEEDING SHEET

Sl.                                                                           OFFICE
        DATE                             ORDER
No.                                                                            NOTE
                   DUPPALA VENKATA RAMANA, J
08.   03.11.2022

                            Learned   counsel    for    the    appellant

                   submitted arguments.

                            Learned counsel for the 2nd respondent-

Insurance Company submitted arguments.

Matter is reserved for Judgment.

_______________________________ DUPPALA VENKATA RAMANA, J Dinesh

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