The State Of Andhra Pradesh, vs Sri S. Bulli Babu,
2022 Latest Caselaw 8258 AP

Citation : 2022 Latest Caselaw 8258 AP
Judgement Date : 1 November, 2022

Andhra Pradesh High Court - Amravati

The State Of Andhra Pradesh, vs Sri S. Bulli Babu, on 1 November, 2022

                       +HIGH COURT OF ANDHRA PRADESH : AMARAVATI

                            Criminal Appeal No.1336 of 2007

                                     Proceeding Sheet

Sl.    Date                                  Order                               Office
No.                                                                              Note
18. 01.11.2022   AVRB, J


                       Heard the arguments of Sri S.M. Subhani, learned
                 standing counsel for ACB cum Spl.PP., appearing for the
                 appellant,    Sri   Rayaprolu   Srikanth,   learned   counsel
                 appearing for the 1st respondent and Sri D. Kodandarami

Reddy, learned counsel for the 2nd respondent.

Reserved for judgment.

_______ AVRB, J bss

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