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B Syama Sundara Rao vs The State Of Ap
2022 Latest Caselaw 8254 AP

Citation : 2022 Latest Caselaw 8254 AP
Judgement Date : 1 November, 2022

Andhra Pradesh High Court - Amravati
B Syama Sundara Rao vs The State Of Ap on 1 November, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 35051 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

02. 01.11.2022 RNT, J

"Separate judgment is passed disposing of the writ petition".

_________ RNT, J Dsr

 
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