Citation : 2022 Latest Caselaw 8248 AP
Judgement Date : 1 November, 2022
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: S.A.No.452 of 2015
PROCEEDING SHEET
S.
No DATE ORDER
29. 01.11.2022 Dr.VRKS,J
Learned counsel on both sides are in attendance.
Reply arguments are submitted. Arguments concluded. Judgment reserved.
___________ Dr.VRKS,J KGR
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!