M/S.V.S.T.Industries, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 8246 AP

Citation : 2022 Latest Caselaw 8246 AP
Judgement Date : 1 November, 2022

Andhra Pradesh High Court - Amravati

M/S.V.S.T.Industries, vs The State Of Andhra Pradesh, on 1 November, 2022

       HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

              MAIN CASE No:W.P.No.377 of 2016
                        PROCEEDING SHEET
Sl.                                                                   OFFICE
      DATE         ORDER
No                                                                    NOTE.
                   RNT,J
                        The Writ Petition is dismissed for want of
3     01.11.2022

prosecution (vide separate Judgment) ________ RNT,J Gk

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