Citation : 2022 Latest Caselaw 2470 AP
Judgement Date : 6 May, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: C.M.A. No. 73 of 2013
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
09. 06.05.2022 RNT, J
"Separate judgment is delivered dismissing the appeal as withdrawn."
_________ RNT, J Dsr
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!