Citation : 2022 Latest Caselaw 2452 AP
Judgement Date : 6 May, 2022
THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO
S.A.No.1470 of 2017
JUDGMENT:-
Sri Santosh Kumar, learned counsel representing Sri S. Sridhar, learned
counsel for the appellants seeks permission to withdraw this Second Appeal.
Learned counsel has endorsed the same on the bundle.
Acceding the request for withdrawal, the Second Appeal stands
dismissed as withdrawn.
Pending Interlocutory Applications, if any, shall stand closed.
________________________________ JUSTICE TARLADA RAJASEKHAR RAO
Date: 06-05-2022 EPS
THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO
S.A.No.1470 OF 2017
Date: 06-05-2022
EPS
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