The State Of Andhra Pradesh vs G. Dwarakanth
2022 Latest Caselaw 2440 AP

Citation : 2022 Latest Caselaw 2440 AP
Judgement Date : 6 May, 2022

Andhra Pradesh High Court - Amravati

The State Of Andhra Pradesh vs G. Dwarakanth on 6 May, 2022

Bench: C.Praveen Kumar, Venkateswarlu Nimmagadda

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: W.A.No.383 of 2022

                                  PROCEEDING SHEET

Sl.
                                          ORDER

No      DATE
                                                                          Transferred
                                                                          to I/O folder
4.    06.05.2022   CPK, J & NV, J                                         before
                                                                          corrections
                                                                          if any.
                         Heard.

Reserved for judgment.

Learned counsel for the 1st respondent submits

that the Contempt Case is coming on 13.06.2022 but

no appearance of the respondents therein is ordered.

___________ CPK, J

__________ NV, J Pab

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