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Reliance General Insurance ... vs Bhupathi Sujatha And 5 Others
2022 Latest Caselaw 2438 AP

Citation : 2022 Latest Caselaw 2438 AP
Judgement Date : 6 May, 2022

Andhra Pradesh High Court - Amravati
Reliance General Insurance ... vs Bhupathi Sujatha And 5 Others on 6 May, 2022
         HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

                  M.A.C.M.A. No.2717 OF 2018
                              AND
                CROSS OBJECTIONS No.17 OF 2022

                         PROCEEDING SHEET

Sl.                                                               OFFICE
        DATE                       ORDER
No.                                                                NOTE
08.   06.05.2022 AHSANUDDIN AMANULLAH, J
                       and
                TARLADA RAJASEKHAR RAO, J

                 (Per Hon'ble Mr. Justice Ahsanuddin Amanullah)

                      Heard Mr. D. Ravi Kiran, learned
                counsel for the appellant and Mr. Venkata
                Rama Rao Kota, learned counsel for the
                respondents no.1 to 4, who are also the

petitioners in Cross Objections No.17 of 2022, which is being heard analogous to the M.A.C.M.A. No.2717 of 2018.

2. Judgment reserved.

__________________________________ (AHSANUDDIN AMANULLAH, J)

__________________________________ (TARLADA RAJASEKHAR RAO, J) Dsh

 
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