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Jayadeva Reddy Kullapareddi vs Government Of India
2022 Latest Caselaw 2390 AP

Citation : 2022 Latest Caselaw 2390 AP
Judgement Date : 5 May, 2022

Andhra Pradesh High Court - Amravati
Jayadeva Reddy Kullapareddi vs Government Of India on 5 May, 2022
Bench: Ahsanuddin Amanullah

HIGH COURT OF ANDHRA PRADESH

MAIN CASE No: W.P.No.12741 of 2022 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE

05.05.2022 AVSS,J & RNT,J

This writ petition is allowed (vide separate judgment) Th

_________ AVSS,J

_______ RNT,J Gk

 
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