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The Sri Venkateswara Hand Loom ... vs The State Of Andhra Pradesh
2022 Latest Caselaw 2385 AP

Citation : 2022 Latest Caselaw 2385 AP
Judgement Date : 5 May, 2022

Andhra Pradesh High Court - Amravati

The Sri Venkateswara Hand Loom ... vs The State Of Andhra Pradesh on 5 May, 2022

Bench: R Raghunandan Rao

     HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

             WRIT PETITION No.12548 of 2022

ORDER:

In view of the judgment of this Court delivered today i.e,.

05.05.2022 in W.P. No.9944 of 2020 and Batch, this Writ

Petition is allowed in terms of the order passed in W.P. No.9944

of 2020 and Batch. There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

05.05.2022 Knl

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

WRIT PETITION No.12548 of 2022

05-05-2022

knl

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