Chintalapudi Niranjana Rao vs The State Of Andhra Pradesh
2022 Latest Caselaw 2384 AP

Citation : 2022 Latest Caselaw 2384 AP
Judgement Date : 5 May, 2022

Andhra Pradesh High Court - Amravati

Chintalapudi Niranjana Rao vs The State Of Andhra Pradesh on 5 May, 2022

Bench: R Raghunandan Rao

          HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

          MAIN CASE No.W.P.No.25687 of 2021 & 20242 of 2019
                          PROCEEDING SHEET

Sl.                                                             Office
                                  ORDER

No DATE Note 05.05.2022 RRR, J

Post on 21.06.2022 to enable the learned counsel for the petitioner to place relevant judgments.

________ RRR, J RJS

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