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The vs Rs.11
2022 Latest Caselaw 2224 AP

Citation : 2022 Latest Caselaw 2224 AP
Judgement Date : 2 May, 2022

Andhra Pradesh High Court - Amravati
The vs Rs.11 on 2 May, 2022
       HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                        W.P.No.11274 of 2022
ORDER:

The petitioner had been awarded the various

contracts for the works are executing for laying of roads and

Drains and Constructions of building in the Governmental

organisations in Pakala Mandal, Chittoor District. After

execution of the said contracts, a final bill for a sum of

Rs.11,41,804/-, under an agreement dated 10.10.2018. As the

payment of the said amount has not been made by the

respondents, the petitioner has approached this Court by way of

this writ petition.

2. It is the contention of the petitioner that even

though the respondents admitted that the petitioner is entitled

for payment of the aforesaid sums of money, no payment is

being made. The petitioner contends that such non-payment of

money is clearly arbitrary and high-handed requiring the

interference of this Court.

3. This Court, in various orders, including the

judgment of a learned Single Judge of this Court dated

05.10.2021 in W.P.No.10038 of 2021 and batch had taken the

view that such non-payment of dues is arbitrary and that such

dues need to be cleared by the respondents at the earliest.

4. In view of the aforesaid directions of this Court in

various cases and after hearing the submissions of the learned

counsel for the petitioner, learned Government pleader for

Panchayat Raj and learned counsel appearing for the

respondents, this writ petition is disposed of with a direction to

the respondents to release the amount of Rs.11,41,804/-

to the petitioner at the earliest, and at any rate, within a period

of six weeks from the date of receipt of a copy of this order. It

would also be open to the petitioner to agitate his claim for

interest, if any payable by the respondents, in an appropriate

forum. There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

_____________________________ R. RAGHUNANDAN RAO, J.

Date: 02.05.2022 BSM

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

W.P.No.11274 of 2022

Date: 02.05.2022

BSM.

 
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