K Vinuthna vs Padmavathamma
2022 Latest Caselaw 1594 AP

Citation : 2022 Latest Caselaw 1594 AP
Judgement Date : 31 March, 2022

Andhra Pradesh High Court - Amravati

K Vinuthna vs Padmavathamma on 31 March, 2022

      HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.C.C.No.1093 of 2019

                       PROCEEDING SHEET

Sl. DATE                              ORDER                          OFFICE
No.                                                                   NOTE
    31-03-2022   DVSS, J

                        Learned counsel for the respondents

points out that the contempt is heard in part. He relies upon the judgment of the Hon'ble Supreme Court reported in "Maheshwar Peri v. High court of Judicature at Allahabad. {(2016) 14 Supreme Court Cases 251}

To hear the learned counsel for the petitioner, list the matter on 07.04.2022 under the caption "part heard".

_______ DVSS,J

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