P Murali vs The Commissioner And Director
2022 Latest Caselaw 1593 AP

HIGH COURT OF ANDHRA PRADESH MAIN CASE No:W.P.No. 2820 of 2021 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J

4. 31.03.2022 Learned counsel for the petitioner submits that the controversy as involved in the present petition is covered by the judgment of this Court in the case of W.P.No.23514 of 2020 decided on 02.03.2022.

Learned Government Pleader for Services-I, at his request, is granted two (02) days time to look into the matter and to intimate on the next date, whether the matter is covered or not.

List on 07.04.2022 showing the name of learned Government Pleader for Services-I in place of learned Government Pleader for Services-II.

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