M Jagadeesh Chandra Prasad vs The State Of Andhra Pradesh
2022 Latest Caselaw 1578 AP

Citation : 2022 Latest Caselaw 1578 AP
Judgement Date : 30 March, 2022

Andhra Pradesh High Court - Amravati

M Jagadeesh Chandra Prasad vs The State Of Andhra Pradesh on 30 March, 2022

Bench: Ravi Nath Tilhari

HIGH COURT OF ANDHRA PRADESH:: AMARAVATI

             MAIN CASE No: W.P.No.19794 of 2020
                        PROCEEDING SHEET
Sl.                                                                OFFICE
      DATE         ORDER
No                                                                 NOTE.
                   RNT,J
06.   30.03.2022
                         The writ petition is disposed of (vide
                                                                     .

separate judgment).

________ RNT,J Gk

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