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Ravipati Koteswara Rao vs Vakkalgadda Punnarao
2022 Latest Caselaw 1557 AP

Citation : 2022 Latest Caselaw 1557 AP
Judgement Date : 29 March, 2022

Andhra Pradesh High Court - Amravati
Ravipati Koteswara Rao vs Vakkalgadda Punnarao on 29 March, 2022
Bench: R Raghunandan Rao
      HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

                       A.S.No.47 of 2020

JUDGMENT:

Sri K. Rajeshekar, learned counsel appearing for Sri

Ullam Seshagiri Rao, learned counsel for the appellant submits

that the matter has been settled out of the court and the

appellant desires to withdraw the appeal. A memo to that effect

also been filed on 31.01.2022.

2. Accordingly, the appeal is dismissed as withdrawn.

There shall be no order as to costs.

As a sequel, pending miscellaneous petitions, if any, shall

stand closed.

____________________________ R. RAGHUNANDAN RAO, J.

29.03.2022 BSM

HON'BLE SRI JUSTICE R. RAGHUNANDAN RAO

A.S.No.47 of 2020

29.03.2022

BSM

 
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