Thammineni Pedda Nagaiah Another vs The State Of A.P.
2022 Latest Caselaw 1539 AP

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

MAIN CASE No.: Crl.R.C.Nos.226 and 604 of 2013

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

4. 28.03.2022 TRR, J Transferred Learned counsel for the petitioners submits to I/O folder that the Criminal Appeal Nos.379 and 380 of 2013 before correction are pending arising out of the same judgment in S.C.No.71 of 2006.

Office is directed to post this matter along with Criminal Appeal Nos.379 and 380 of 2013 before the appropriate bench having the roster to deal with the same, after obtaining permission from the Hon'ble the Chief Justice.

_______ TRR, J EPS/Harin