Mohammed Hussain Sharief vs Gaddam Lakshmana Rao
2022 Latest Caselaw 1535 AP

         HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

              MAIN CASE No. CRP No.580 of 2022

                          PROCEEDING SHEET

Sl. DATE                                ORDER                         OFFICE
No.                                                                    NOTE

1.

28.03.2022 NJS,J

CRP No.586 of 2022

Admit.

List the matter after four weeks.

I.A.No.1 of 2022

Considering the submissions made and perusing the Judgment of Hon'ble Supreme Court reported in (1999) 3 SCC 115, there shall be interim stay as prayed for, for a period of four weeks.

__________ NJS,J

JKS

Note: Furnish copy By 29.03.2022.

B/O JKS