Polisetty Seethamma vs Sri.Vinnakota Gopala Rao
2022 Latest Caselaw 1534 AP

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
                    MAIN CASE No: C.R.P.No.710 of 2021

                              PROCEEDING SHEET
Sl.                                                                       OFFICE
        DATE                             ORDER
No                                                                         NOTE.
                                                                          Transfe
5     28.03.2022

   NJS, J                                                 rred to
                                                                          io

It is stated that a copy of the judgment of the folder Hon'ble Supreme Court was filed along with other before correcti material vide U.S.R.No.15386 of 2022 dated ons. 21.03.2022. B/o.

Registry to verify and put up the same along with the record.

List this case on 04.04.2022.

_____ NJS, J BLV