Wednesday, 06, May, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
January February March April May June July August September October November December
 

Damarla Revathi Devi vs Bhattu Srinivasa Rao 4 Others
2022 Latest Caselaw 1513 AP

Citation : 2022 Latest Caselaw 1513 AP
Judgement Date : 25 March, 2022

Andhra Pradesh High Court - Amravati
Damarla Revathi Devi vs Bhattu Srinivasa Rao 4 Others on 25 March, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: Crl. RC. No. 449 of 2005

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

52. 25.03.2022 RNT, J

Delete the matter from the caption "judgment reserved".

List the matter for hearing in usual course, as per roster.

_________ RNT, J Dsr

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : IJJ

IJJ
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Nirmala Devi Bam Memorial International Moot Court Competition
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs