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Satya Finance, Kakinada, ... vs State Of Ap., Rep Pp., Hyd Anr.,
2022 Latest Caselaw 1510 AP

Citation : 2022 Latest Caselaw 1510 AP
Judgement Date : 25 March, 2022

Andhra Pradesh High Court - Amravati
Satya Finance, Kakinada, ... vs State Of Ap., Rep Pp., Hyd Anr., on 25 March, 2022

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

MAIN CASE: Crl.R.C. No.607 of 2013

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

13. 25.03.2022 TRR, J

Post on 30.03.2022 under the caption "for Judgment"

_______ TRR,J HariN

 
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