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Yallankula Nukaraju vs State Of A.P., Rep By Pp.,
2022 Latest Caselaw 1505 AP

Citation : 2022 Latest Caselaw 1505 AP
Judgement Date : 25 March, 2022

Andhra Pradesh High Court - Amravati
Yallankula Nukaraju vs State Of A.P., Rep By Pp., on 25 March, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: Crl. RC. No. 1691 of 2006

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

13. 25.03.2022 RNT, J

Delete the matter from the caption "judgment reserved".

List the matter for hearing in usual course, as per roster.

_________ RNT, J Dsr

 
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