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Uppala Suresh Kumar vs Uppala Alivelu Mangatayaru Died
2022 Latest Caselaw 1469 AP

Citation : 2022 Latest Caselaw 1469 AP
Judgement Date : 24 March, 2022

Andhra Pradesh High Court - Amravati
Uppala Suresh Kumar vs Uppala Alivelu Mangatayaru Died on 24 March, 2022
         PTHE HON'BLE Ms. JUSTICE B.S.BHANUMATHI



                   Second Appeal No.154 of 2022



JUDGMENT:

Ms. M. Uma Devi, learned counsel representing Sri G. Rama

Gopal, learned counsel for the appellants submitted that this second

appeal has become infructuous in view of dismissal of another second

appeal in S.A.No.266 of 2020.

Accordingly, this second appeal is dismissed as infructuous at

the stage of admission.

There shall be no order as to costs.

Miscellaneous petitions pending, if any, shall stand closed.

________________ B.S BHANUMATHI, J 24th March, 2022 PNV

 
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