The State Of Andhra Pradesh, vs P Appanna
2022 Latest Caselaw 1443 AP

Citation : 2022 Latest Caselaw 1443 AP
Judgement Date : 23 March, 2022

Andhra Pradesh High Court - Amravati

The State Of Andhra Pradesh, vs P Appanna on 23 March, 2022

34 to 37 HIGH COURT OF ANDHRA PRADESH : AMARAVATI

MAIN CASE: W.A.Nos.304, 317, 325 and 344 of 2020.

                              PROCEEDINGS SHEET

Sl.     DATE                                  ORDER                                    OFFICE
                                                                                        NOTE
No.

      23.03.2022                       (Through physical mode)

At the request of the learned counsel for the parties, post these cases on 30.03.2022 for filing written submissions along with compilation of judgments.

PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY, J

Download the LatestLaws.com Mobile App