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M/S G Silver Spoon Restaurant And ... vs The State Of Andhra Pradesh,
2022 Latest Caselaw 1415 AP

Citation : 2022 Latest Caselaw 1415 AP
Judgement Date : 22 March, 2022

Andhra Pradesh High Court - Amravati
M/S G Silver Spoon Restaurant And ... vs The State Of Andhra Pradesh, on 22 March, 2022
     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

  HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                        &
           HON'BLE MR. JUSTICE M. SATYANARAYANA MURTHY

                      WRIT APPEAL No.262 OF 2021

                             (Through physical mode)

M/s G. Silver Spoon Restaurant and Entertainments,
Represented by its Proprietor, K. Srinivasa Rao,
S/o Suryanarayana, Aged 54 years, Occ: Business,
Resident of Door No.7-5-179, Sakunthala
Apartments, Pandurangapuram, R.K. Beach,
Visakhapatnam.
                                                            ..Appellant
                                      Versus

The State of Andhra Pradesh,
Rep., by Principal Secretary,
(Municipal Administration & Urban
Development (MA &UD) Department,
Velagapudi, Andhra Pradesh and others.
                                                           ...Respondents

Counsel for the Appellant : Mr. Govardhan Venu (NOMOS VISTAS The Lawyers)

Counsel for respondent No.1 : GP for Municipal Administration & Urban Development

Counsel for respondent Nos.2 & 3 : Mr. S. Lakshminarayana Reddy Standing counsel.

ORAL JUDGMENT Dt:22.03.2022

(per Prashant Kumar Mishra, CJ)

In view of the memo dated 10.03.2022 filed by Mr. Govardhan

Venu, learned counsel appearing for the appellant, for withdrawal of this

appeal, we dismiss the writ appeal as withdrawn.

No costs. All pending miscellaneous applications shall stand

dismissed.

PRASHANT KUMAR MISHRA, CJ M. SATYANARAYANA MURTHY, J Nn

 
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