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WP/18596/2012
2022 Latest Caselaw 1313 AP

Citation : 2022 Latest Caselaw 1313 AP
Judgement Date : 14 March, 2022

Andhra Pradesh High Court - Amravati
WP/18596/2012 on 14 March, 2022

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No: W.P.No.18596 of 2012

PROCEEDING SHEET

Sl. OFFICE DATE ORDER No. NOTE

8. 14.03.2022 Dr. KMR,J

Both counsel present. On hearing, it requires to file Judgments of this Court by the learned counsel and sought time.

Post on 28.03.2022.

____________ Dr. KMR,J KK

 
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