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S.K.Munwar, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 1102 AP

Citation : 2022 Latest Caselaw 1102 AP
Judgement Date : 2 March, 2022

Andhra Pradesh High Court - Amravati
S.K.Munwar, vs The State Of Andhra Pradesh, on 2 March, 2022

HIGH COURT OF ANDHRA PRADESH MAIN CASE: W.P. No. 17470 of 2020

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

06. 02.03.2022 RNT, J

"Separate judgment is delivered dismissing the writ petition."

_________ RNT, J Dsr

 
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