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M/S Hindustan Petroleum ... vs Pentapati Rajesh
2022 Latest Caselaw 3152 AP

Citation : 2022 Latest Caselaw 3152 AP
Judgement Date : 29 June, 2022

Andhra Pradesh High Court - Amravati
M/S Hindustan Petroleum ... vs Pentapati Rajesh on 29 June, 2022
        IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI


 HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                            &
                HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU


                         WRIT APPEAL No.100 of 2021
                                  (Through physical mode)

M/s. Hindustan Petroleum Corporation Ltd.,
Regd. Office 17, Jamshedji Tata Road,
Mumbai - 400020, Rep. by its Managing Director,
and another.
                                                              .. Appellants
       Versus

Pentapati Rajesh S/o. P. Surya Rao,
Aged about 38 years, Occ: Unemployee,
R/o. D.No.6-2-89, Gembalivari Street,
Parvathipuram, Vizianagaram District,
Andhra Pradesh, and another.
                                                              .. Respondents

Counsel for the appellants : Mr. B. Srinarayana Counsel for respondent No.1 : -- Counsel for respondent No.2 : Mr. N. Harinath, Asst. Solicitor General

ORAL JUDGMENT Dt: 29.06.2022 (per Prashant Kumar Mishra, CJ)

A letter dated 27.06.2022 has been filed by Mr. B. Srinarayana, learned

counsel for the appellants, stating that he has received instructions from the

appellants to withdraw this appeal. Today, when the matter is taken up,

learned counsel seeks permission of the Court to withdraw this appeal.

Permission is accorded.

Accordingly, this writ appeal is dismissed as withdrawn. No costs.

Pending miscellaneous applications, if any, shall also stand dismissed as

withdrawn.

PRASHANT KUMAR MISHRA, CJ D.V.S.S. SOMAYAJULU, J

IBL

HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE &

HON'BLE MR. JUSTICE D.V.S.S. SOMAYAJULU

WRIT APPEAL No.100 of 2021

(per Prashant Kumar Mishra, CJ)

Dt: 29.06.2022

IBL

 
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