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Shaik Mohiddin Mohiddin Ali vs Shaik Khaleshvali And Another
2022 Latest Caselaw 3028 AP

Citation : 2022 Latest Caselaw 3028 AP
Judgement Date : 28 June, 2022

Andhra Pradesh High Court - Amravati
Shaik Mohiddin Mohiddin Ali vs Shaik Khaleshvali And Another on 28 June, 2022
Bench: Tarlada Rajasekhar Rao

HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI

MAIN CASE: C.M.A. No.1517 of 2008

PROCEEDING SHEET

Sl. Office DATE ORDER No Note

18. 28.06.2022 TRR, J

Post on Friday for "Judgment"

_______ TRR,J Harin

 
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