K. Venkateswarlu vs Superintending Engineer,
2022 Latest Caselaw 3027 AP

               HIGH COURT OF ANDHRA PRADESH
                    MAIN CASE No:W.P.No. 257 OF 2014
                                 PROCEEDING SHEET
Sl.                                                                            OFFICE
      DATE         ORDER
No                                                                             NOTE.
                   RNT,J
7.    28.06.2022           Sri   G.Mallikarjuna   Reddy,   learned   counsel
                   appearing for the respondent Nos.1 and 2 represents

that the controversy involved is covered by the common judgment passed by this Court in W.P.Nos.12035, 12154 and 11898 of 2021, decided on 05.08.2021, Ekambaram Muralidhar and others vs. State of Andhra Pradesh and others, by a coordinate bench.

Learned counsel for the petitioner, prays for two (02) days time to look into that matter.

List on 01.07.2022 under the same caption.

________ RNT,J Scs