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Gorantla Rajendra Prasad vs Sri Mukund Vijayan 3 Ors
2022 Latest Caselaw 2869 AP

Citation : 2022 Latest Caselaw 2869 AP
Judgement Date : 27 June, 2022

Andhra Pradesh High Court - Amravati
Gorantla Rajendra Prasad vs Sri Mukund Vijayan 3 Ors on 27 June, 2022
       HON'BLE SRI JUSTICE U.DURGA PRASAD RAO

AND HON'BLE SRI JUSTICE GANNAMANENI RAMAKRISHNA PRASAD

CIVIL MISCELLANEOUS APPEAL No.168 of 2005

JUDGMENT: (per UDPR, J)

When the matter is taken up for hearing, Sri N.Siva Reddy,

learned counsel for appellant, would submit that the subject matter in

this civil miscellaneous appeal has become infructuous and hence, the

same may be dismissed as infructuous.

Recording the said submission, this civil miscellaneous appeal

is dismissed as infructuous. No costs. As a sequel, interlocutory

applications pending, if any, shall stand closed.

_________________________ U.DURGA PRASAD RAO, J

____________________________ G.RAMAKRISHNA PRASAD, J

27.06.2022 SS

 
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