Torrent Power Limited vs M/S Tata Power Renewable Energy ...
2022 Latest Caselaw 2759 AP

     IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

  HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA, CHIEF JUSTICE
                                        &
                HON'BLE MR. JUSTICE NINALA JAYASURYA

                      WRIT APPEAL No.521 OF 2021

                             (Through physical mode)

Torrent Power Limited, having its
registered office at Samanvay, 600,
Tapovan, Ambavadi, Ahmedabad,
Gujarat, 380015, rep., by its authorised
signatory Mr. Chetan Bundela.
                                                             ..Appellant
                                      Versus

M/s Tata Power Renewable Energy
Limited, Corporate Centre, B Block,
34, Sant fukaram Road, Carnac Sunder,
Mumbai, Maharashtra-400 009,
through its authorised representative, and others.
                                                            ...Respondents

Counsel for the appellant : Mr. Sai Sanjay Suraneni.

Counsel for respondent No.1 : Mr. Kilaru Nithin Krishna

Counsel for respondent Nos.2 & 3 : Mr. N. Harinath, ASG

Counsel for respondent Nos.4 to 7 & 9 : Advocate-General

Counsel for respondent No.8. : Mr. Metta Chandrasekhar Rao

ORAL JUDGMENT Dt:24.06.2022

(per Prashant Kumar Mishra, CJ)

Mr. Sai Sanjay Suraneni, learned counsel for the appellant, submits

that due to subsequent events, the cause of action in this appeal does not

survive for adjudication and the writ appeal has been rendered

infructuous, however, the findings recorded by the learned single Judge

may come against the appellant in other legal proceedings and therefore,

the legal issues involved in the writ petition may be kept open for

consideration in appropriate proceedings.

2. Considering the submission made by the learned counsel for the

parties, we observe that the legal issues decided by the learned single

Judge shall remain open to be considered in appropriate proceedings.

3. With the above observation, the Writ Appeal is disposed of. No

costs. All pending miscellaneous applications shall stand closed.

PRASHANT KUMAR MISHRA, CJ NINALA JAYASURYA, J

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