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WP/17919/2019
2022 Latest Caselaw 2672 AP

Citation : 2022 Latest Caselaw 2672 AP
Judgement Date : 22 June, 2022

Andhra Pradesh High Court - Amravati

WP/17919/2019 on 22 June, 2022

            THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.17919 of 2019

JUDGMENT:-

I.A.No.1 of 2022 is an application for withdrawal of the Writ

Petition.

In view of the facts stated therein, permission is accorded to

withdraw the Writ Petition and the same is dismissed as

withdrawn.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 22.06.2022 SCS

11BbBBBBbB/BBB

474466446544455554646

THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

WRIT PETITION No.17919 of 2019

Date: 22.06.2022

Scs

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