K. Venkata Reddy, Prakasam Dist. vs Prl. Secy., School Edn Dept., 5 ...
2022 Latest Caselaw 2591 AP

HIGH COURT OF ANDHRA PRADESH MAIN CASE No:W.P.No.31518 OF 2011 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.

RNT,J 21.06.2022 Sri N.Subba Rao, learned Senior Counsel assisted by Sri David, learned counsel for the petitioner, submits that the present controversy is covered by the judgment passed by this Court in W.P.No. 10641 of 2012, decided on 29.01.2021 and against which W.A.No.367 of 2021 was also dismissed on 29.09.2021.

Sri Asif, learned Assistant Government Pleader for School Education seeks time to look into the matter, as to whether the matter is so covered.

List on 28.06.2022.

________ RNT,J

BSP