Citation : 2022 Latest Caselaw 2590 AP
Judgement Date : 21 June, 2022
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE: C.M.A. No.1517 of 2008
PROCEEDING SHEET
Sl. Office DATE ORDER No Note
17. 21.06.2022 TRR, J
Post the matter on 27.06.2022 under the caption "for judgment".
_______ TRR,J Harin
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