Citation : 2022 Latest Caselaw 2556 AP
Judgement Date : 16 June, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE: S.A. No. 1295 of 2008
PROCEEDING SHEET
SL. DATE ORDER OFFICE NO. NOTE
16.06.2022 RNT, J
"Separate judgment is passed dismissing the second appeal as abated."
_________ RNT, J Dsr
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