S.Narayana Reddy Sasanakota ... vs K.A.G.Narayana Chetysons ...
2022 Latest Caselaw 2527 AP

Citation : 2022 Latest Caselaw 2527 AP
Judgement Date : 14 June, 2022

Andhra Pradesh High Court - Amravati

S.Narayana Reddy Sasanakota ... vs K.A.G.Narayana Chetysons ... on 14 June, 2022

         THE HON'BLE SRI JUSTICE RAVI NATH TILHARI

                SECOND APPEAL No.508 of 2000

JUDGMENT:-

      No representation from either side even in the revised call.

      On   04.07.2019,     20.01.2020,   14.06.2021,    06.07.2021,

22.07.2021

, 29.07.2021, 05.08.2021, 10.12.2021, 15.02.2022,

02.03.2022, 15.03.2022 and on 26.04.2022 continuously, none

appeared for the appellant.

Today also there is no representation.

Accordingly, the Appeal is dismissed for non prosecution.

No order as to costs.

As a sequel thereto, miscellaneous petitions, if any pending,

shall also stand closed.

__________________________ RAVI NATH TILHARI,J Date: 14.06.2022 SCS

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