Itc Limited vs The Commercial Tax Officer, ...
2022 Latest Caselaw 4667 AP

Citation : 2022 Latest Caselaw 4667 AP
Judgement Date : 26 July, 2022

Andhra Pradesh High Court - Amravati

Itc Limited vs The Commercial Tax Officer, ... on 26 July, 2022

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: T.R.E.V.C.No.32 & 33          of 2007

                               PROCEEDING SHEET

Sl.
                                        ORDER

No DATE

26.07.2022 CPK, J & TRR, J

It is represented by Sri G.V.S. Ganesh, learned counsel for the petitioner that there is no change in the legal position and the Judgments are against him. He seeks time to examine the issue and take necessary instructions from his client.

Post on 10.08.2022.

________ CPK, J

________ TRR, J

EPS/Harin

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