Citation : 2022 Latest Caselaw 4438 AP
Judgement Date : 22 July, 2022
HIGH COURT OF ANDHRA PRADESH:: AMARAVATI
MAIN CASE No: W.P.No.30477 of 2017 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE.
RNT,J The writ petition is dismissed (vide a 22.07.2022 separate judgment) ________ RNT,J Gk
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