Maloth Vinod Kumar vs The State Of Andhra Pradesh
2022 Latest Caselaw 4346 AP

Citation : 2022 Latest Caselaw 4346 AP
Judgement Date : 20 July, 2022

Andhra Pradesh High Court - Amravati

Maloth Vinod Kumar vs The State Of Andhra Pradesh on 20 July, 2022

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

MAIN CASE No.: W.P. No.4791 of 2022

PROCEEDING SHEET

SL. DATE ORDER OFFICE NO. NOTE

9) 20.07.2022 KVL, J

At the request of learned Government Pleader to get instructions with regard to vacancy position and as to whether any promotions were made pursuant to DSC 2018 subsequent to the judgment of the Hon'ble Supreme Court, list the matter on 27.07.2022.


                                                                  ______
                                                                  KVL, J
                  Nsr





SL.       DATE   ORDER   OFFICE
NO.                       NOTE





SL.       DATE   ORDER   OFFICE
NO.                       NOTE

Download the LatestLaws.com Mobile App