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R.V.Komala Vallikamba vs R.V.Durga Prasad
2022 Latest Caselaw 4300 AP

Citation : 2022 Latest Caselaw 4300 AP
Judgement Date : 19 July, 2022

Andhra Pradesh High Court - Amravati

R.V.Komala Vallikamba vs R.V.Durga Prasad on 19 July, 2022

THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

C.M.A.No.139 of 2007

JUDGMENT:-

Sri V.V. Anil Kumar, learned counsel for the appellant

submitted that the matter has become infructuous and

endorsed the same on the bundle.

2. Hence, the Civil Miscellaneous Appeal is dismissed as

infructuous, accordingly. No costs.

3. Miscellaneous Petitions pending, if any, shall stand

closed.

________________________________________ JUSTICE TARLADA RAJASEKHAR RAO

Date: 19.07.2022 Harin

THE HON'BLE SRI JUSTICE TARLADA RAJASEKHAR RAO

C.M.A.No.139 of 2007

Date: 19-07-2022

Harin

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