Velugula Nageswara Rao vs Dunna Venkata Rao Died
2022 Latest Caselaw 4115 AP

Citation : 2022 Latest Caselaw 4115 AP
Judgement Date : 18 July, 2022

Andhra Pradesh High Court - Amravati

Velugula Nageswara Rao vs Dunna Venkata Rao Died on 18 July, 2022

                      HIGH COURT OF ANDHRA PRADESH


MAIN CASE NO: A.S.No.56 of 2012


                                PROCEEDING SHEET
Sl.No.      Date                        ORDER                       OFFICE
                                                                     NOTE

         18.07.2022 BSB, J


                        Heard the learned counsel for the
                    appellant    and   the   2nd   respondent/2nd

plaintiff. R-1/plaintiff No.1 died. R-3 to R-11 are shown as not necessary parties, as there is no decree against them. Further, R-11 also died.

Post on 27-07-2022 'for pronouncement of judgment'.

_________________ B.S.BHANUMATHI,J

PNV

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