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Gangavalli Badarinadh S/O Late ... vs The Government Of Andhra Pradesh, ...
2022 Latest Caselaw 4113 AP

Citation : 2022 Latest Caselaw 4113 AP
Judgement Date : 18 July, 2022

Andhra Pradesh High Court - Amravati
Gangavalli Badarinadh S/O Late ... vs The Government Of Andhra Pradesh, ... on 18 July, 2022
          HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                          W.P.No.2565 of 2013

                          PROCEEDING SHEET


Sl.                                                                      OFFICE
                                        ORDER

No DATE NOTE

03. 18.07.2022 GRKP, J

Smt. Siva Jyothi, learned counsel for the

petitioners appearing on behalf of Sri Ramesh

Katikaneni, learned counsel appearing for the

petitioners states that Vakalath has been filed,

but the name of the learned counsel for the

petitioners is not printed in the cause list.

Print the name of Sri Ramesh Katikaneni,

leaned counsel for the petitioners in place of Sri

Srinivasa Rao Velivela, learned counsel for the

petitioners.

The parties are directed to produce the

judgment and decree in O.S.No.82 of 2012 on

the file of the Principal Junior Civil Judge,

Tiruvuru, by the next date of listing.

List this matter on 20.07.2022.

__________ GRKP, J NPR

 
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