United India Insurance Company ... vs Palusani Lakshmamma And 3 Others
2022 Latest Caselaw 4038 AP

Citation : 2022 Latest Caselaw 4038 AP
Judgement Date : 15 July, 2022

Andhra Pradesh High Court - Amravati

United India Insurance Company ... vs Palusani Lakshmamma And 3 Others on 15 July, 2022

Bench: U.Durga Prasad Rao, Gannamaneni Ramakrishna Prasad

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                              M.A.C.M.A.No.429 of 2018

                               PROCEEDING SHEET

Sl.
No      DATE                              ORDER                       OFFICE NOTE


5.    15.07.2022   UDPR, J & GRKP, J

                         Heard arguments of learned counsel for the

                   appellant and respondents.

"Judgment Reserved"