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Dhanalakshmi Agencies vs The State Of Andhra Pradesh
2022 Latest Caselaw 4002 AP

Citation : 2022 Latest Caselaw 4002 AP
Judgement Date : 14 July, 2022

Andhra Pradesh High Court - Amravati
Dhanalakshmi Agencies vs The State Of Andhra Pradesh on 14 July, 2022
Bench: M.Ganga Rao

HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No. W.P.No.20108 of 2022

PROCEEDING SHEET Sl. DATE ORDER OFFICE No. NOTE

2. 14.07.2022 MGR,J

Both the learned counsel seeks adjournment to go through the relevant judgments.

Post on 04.08.2022.

_________ MGR,J anr

 
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