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Akula Srikanth, vs The State Of Andhra Pradesh,
2022 Latest Caselaw 3998 AP

Citation : 2022 Latest Caselaw 3998 AP
Judgement Date : 14 July, 2022

Andhra Pradesh High Court - Amravati
Akula Srikanth, vs The State Of Andhra Pradesh, on 14 July, 2022
          HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI

                 CRIMINAL PETITION No.5084 OF 2022

                           PROCEEDING SHEET

Sl.                                                                OFFICE
        DATE                          ORDER
No.                                                                 NOTE
01.   14.07.2022 NJS, J:

                       At request of learned counsel for the
                 petitioner, to enable him to file a copy of the
                 judgment of the Hon'ble Supreme Court in
                 Surinder Singh Deswal @ Col.S.S.Deswal
                 and   others    v.   Virender   Gandhi    and
                 another, list this case on 21.07.2022 in the
                 Motion List.

                       learned counsel for the petitioner, in
                 the meanwhile, is permitted to take out
                 personal notice on respondent No.2 by

RPAD and file proof of service in the Registry.

____________ NJS, J Dsh

 
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